Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 22 in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

22. Provisions of section 21 have overriding effect.

- Notwithstanding anything inconsistent therewith contained elsewhere in this Act or in any other law for the time being In force, the provisions of section 21 or any rule made thereunder shall have overriding effect.