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State of Punjab - Section

Section 1 in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

1. Short title and commencement.

(1)This Act may be called the Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition) and Miscellaneous Provisions Act, 1978.
(2)It shall be deemed to have come into force on the 14th day of July, 1978.