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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2)(b) in The Orissa Special Courts Act, 2006

(b)shall also contain any information available as to the location for the time being of any such money and other property, and shall, if necessary, give other particulars considered relevant to the context.