Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(1) in Andhra Pradesh Water, Land And Trees Rules, 2004 (1)Whoever contravenes any of the provisions of this Act shall be punishable with fine which shall not be less than Rs. 1000/- but which may extend to Rs. 5000/-.
