Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Bihar - Section Section 2 in The Bihar Private Forest Act, 1947 2. Act not to apply to certain lands. - This Act shall not apply-(a)to any land which is vested in the Government; or(b)to any land in respect of which notifications and orders issued under the Indian Forests Act, 1927 (XVI of 1927), are in force.
