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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Energy Conservation (Inspection) Rules, 2010

(2)No Inspecting Officer shall be appointed under sub-section (1) of section 17 unless he is a graduate engineer.] [Substituted by Notification No. G.S.R. 13(E), dated 7.1.2019 (w.e.f. 27.7.2010).]