Supreme Court - Daily Orders
Re: Strengthening And Enhancing The ... vs The Registrar General on 6 November, 2024
Bench: Surya Kant, Dipankar Datta
ITEM NO.302+303 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3950/2024
(Arising out of impugned final judgment and order dated 06-11-2023
in WA No. 2014/2023 passed by the High Court Of Judicature At
Madras)
RE: STRENGTHENING AND ENHANCING THE INSTITUTIONAL
STRENGTH OF BAR ASSOCIATIONS Petitioner(s)
VERSUS
THE REGISTRAR GENERAL & ORS. Respondent(s)
(FOR ADMISSION and IA No.37215/2024-PERMISSION TO FILE LENGTHY LIST
OF DATES
IA No. 222386/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 37215/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 3932/2024 (XII)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 37158/2024
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
49375/2024
FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 222388/2024
IA No. 222388/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 49375/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 37158/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 4067/2024 (XII)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 38452/2024
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
49385/2024
IA No. 49385/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 38452/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Writ Petition(s)(Civil) No(s). 697/2024
List on 11.12.2024 at 2.30 p.m.
Date : 06-11-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
Signature Not Verified
For Petitioner(s)
Digitally signed by
KAPIL TANDON
Date: 2024.11.08
Mr. Anshuman Srivastava, AOR
17:48:42 IST
Reason:
Ms. Purnima Bhat, AOR
1
Dr. Sunil Kumar Agarwal, AOR
Mr. Balraj Singh Malik, Adv.
Mr. Anuj Kumar Agarwal, Adv.
Mr. Madan Lal Daga, Adv.
Mrs. Amita Agarwal, Adv.
Mr. Parvinder, Adv.
Ms. Shweta Bhardwaj, Adv.
For Respondent(s) Mr. Gautam Narayan, AOR
Ms. Asmita Singh, Adv.
Mr. Tushar Nair, Adv.
Mr. Anirudh Anand, Adv.
Mr. Punishk Handa, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Balaji Srinivasan, AOR
Mr. Prateek Bhatia, AOR
Mr. T. Singhdev, Adv.
Ms. Anum Hussain, Adv.
Mr. Tanishq Srivastava, Adv.
Ms. Yamini Singh, Adv.
Mr. Bhanu Gulati, Adv.
Mr. S. Muralidhar, Sr. Adv.
Mr. Vipin Nair, Adv.
Mr. Amit Sharma, Adv.
Mr. Nikhil Jain, AOR
Mr. Kaustubh Shukla, Adv.
Mr. Aljo K. Joseph, Adv.
Mr. Vishal Prasad, Adv.
Ms. Reena Pandey, Adv.
Ms. Meenakshi Kalra, Adv.
Dr. Meenakshi Kalra, Adv.
Ms. Pragya Parijat Singh, Adv.
Ms. Astha Sharma, Adv.
Mr. Aditya Giri, Adv.
Mr. A. Selvin Raja, Adv.
Ms. Tatini Basu, AOR
Mr. Byrapaneni Suyodhan, Adv.
Mr. Kumar Shashank, Adv.
Mr. Mohit Mathur, Sr. Adv.
Mr. Jatan Singh, Adv.
Mr. Sandeep Sharma, Adv.
Mr. Mohinder Jit Singh, AOR
Mr. Hardik Rupal, Adv.
Ms. Aishwarya Malhotra, Adv.
Mr. Amit Chadha, Adv.
Mr. Naginder Benipal, Adv.
Mr. Rakesh Tiku, Sr. Adv.
2
Mr. Shayam Sharma, Adv.
Mr. Sanjay Dewan, Adv.
Ms. Vandana Kaur Grover, Adv.
Mr. Dhan Mohan, Adv.
Mr. Rajat Manchanda, Adv.
Mr. Nishat Anand, Adv.
Mr. Gayatri Puri, Adv.
Mr. Nitesh Mehra, Adv.
Mr. Piyush Beriwal, AOR
Mr. Raghvendra Kumar, AOR
Mr. Vinodh Kanna B., AOR
Mr. S. Muralidhar, Sr. Adv.
Mr. Vipin Nair, Adv.
Mr. Amit Sharma, Adv.
Mr. Nikhil Jain, AOR
Mr. Kaustubh Shukla, Adv.
Mr. Aljo K. Joseph, Adv.
Mr. Vishal Prasad, Adv.
Ms. Reena Pandey, Adv.
Ms. Meenakshi Kalra, Adv.
Dr. Meenakshi Kalra, Adv.
Ms. Pragya Parijat Singh, Adv.
Ms. Astha Sharma, Adv.
Mr. Aditya Giri, Adv.
Mr. A. Selvin Raja, Adv.
Ms. Radhika Gautam, AOR
Ms. Radhika Gautam, Adv.
Ms. Anjul Dwivedi, Adv.
Mr. Vinay Shraff, Adv.
Mr. Ravi Bharuka, AOR
Mr. Rohit Agarwal, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Ms. Prachi Tatake, Adv.
Mr. Nishant Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 11.12.2024 at 2.30 p.m. (KAPIL TANDON) (PREETHI T.C.) COURT MASTER (SH) ASSISTANT REGISTRAR 3