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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(fa) in The Small Industries Development Bank Of India Act, 1989

(fa)[ "General Insurance Corporation" means the General Insurance Corporation of India formed under section 9 of the General Insurance Business (Nationalisation) Act, 1972 (57 of 1972);] [ Inserted by Act 7 of 2000, Section 2 (w.e.f. 27.3.2000).]