Section 7(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988
(2)Every certificate of registry granted under sub-section (4) of section 435G of the Act shall be in [Form IV] [Substituted by Amendment in 2009 vide G.S.R. No. 448(E), dated 24th June, 2009 for the words 'Form V'.];
