Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 27 in The Maharashtra Tax on Buildings (With Larger Residential Premises) (Re-Enacted) Act, 1979 27. Repeal of Maharashtra XIX of 1974. - The Maharashtra Tax on Residential Premises Act, 1974 (hereinafter referred to as "the repealed Act") shall stand repealed.
