Section 33(3) in The M.P. Trade Unions Regulations, 1961
(3)Any documents in the possession of the Registrar received for a register Trade Union may be inspected by any member of that union on payment of a fee of Rs. 5/- on production of membership certificate of the union] [Substituted by Notification No. F-2-1-91-XVI-A-92, dated 4-2-1993.].
