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State of Jammu-Kashmir - Section

Section 15 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

15. Powers of the Director to issue "Directives".

- The Director may from time to time issue such directions in the form of Directives relating to the enforcement and furtherance of the provisions of the Act and these rules, as he may think necessary. Such "Directives" shall apply to all the superior officers and enrolled members of the Force.