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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(8) in The Merchant Shipping (Maritime Labour) Rules, 2016

(8)The ship owner shall ensure the posting, in an easily accessible place, of a table with the shipboard working arrangements, which shall contain for every position at least.-
(a)the schedule of service at sea and service in port; and
(b)the minimum hours of rest as agreed upon within the frame-work of the applicable collective bargaining agreements.