Bombay High Court
Aradhana Garments, Through Its ... vs Shri. Narayan S/O. Govind Palawe And ... on 4 September, 2018
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 615 OF 2016
In
MISC.CIVIL APPLICATION STAMP NO. 5185 OF 2016
Aradhana Garments, Through Its Proprietor Shri ....Petitioner
Anandram S/o. Bhagatram Balwani
V/S
Shri. Narayan S/o. Govind Palawe And Others ....Respondent
WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 616 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5157 OF 2016 Aradhana Garments, Through Its Proprietor Shri ....Petitioner Anandram S/o. Bhagatram Balwani V/S Shri. Sunil S/o. Maroti Dhakate And Bhandara ....Respondent WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 617 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5148 OF 2016 Bharat Fashion, Through Its Proprietor, Shir ....Petitioner Satram S/o. Bhagwandas Kaurani V/S Shri. Vithoba S/o. Eknathji Ninawe And Others ....Respondent WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 618 OF 2016 Page 1/3 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 03:01:21 ::: In MISC.CIVIL APPLICATION LODGING NO . 5144 OF 2016 Aradhana Garments Through Its Prop. Shri ....Petitioner Anandram S/o Bhagatram Balwani V/S Shri Suresh S/o Rajaram Mandurkar And 2 ....Respondent Others WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 619 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5151 OF 2016 Sangam Handloom, Bhandara, Through Its ....Petitioner Proprietor, Shri. Priyadeo S/o. Harbanslal Khatri V/S Shri. Pradip S/o. Mahendrapal Vig And Others ....Respondent WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 620 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5154 OF 2016 Sai Krupa Garments, Through Its Proprietor, ....Petitioner Shri. Chandraprakash S/o. Khemchand Bhojwani V/S Shri. Swapnil S/o. Prabhakarrao Deshmukh And ....Respondent Others WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 621 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5189 OF 2016 Page 2/3 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 03:01:21 ::: Sansar Sadi And Dress Material, Bhandara, ....Petitioner Through Its Proprietor, Shri. Naresh S/o. Satish Khurana V/S Shri. Vilas S/o. Maroti Fule And Others ....Respondent WITH CA IN OTHERS (MCA/EP/CA/XOB/CMP) NO. 622 OF 2016 In MISC.CIVIL APPLICATION LODGING NO . 5192 OF 2016 Sansar Sadi And Dress Material, Bhandara, ....Petitioner Through Its Proprietor, Shri. Naresh S/o. Satish Khurana V/S Shri. Rakesh S/o. Bhimrao Shamkuwar And ....Respondent Others Shrirang Rameshrao Bhongade For Petitioner CORAM : A.S. CHANDURKAR, J DATE : 4th September, 2018 P.C. :
S.O. to 5/9/2018 for Dismissal.
( FOR REGISTRAR JUDICIAL ) Page 3/3 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 03:01:21 :::