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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(v) in Chandigarh Advertisement Control Order, 1954

(v)"Name plate" shall mean an advertisement announcing the name of owner and/or name of occupier of a building and/or name of a building, upon which such advertisement is fixed, exhibited, painted, pasted, retained or displayed, provided that the size of the letters constituting such advertisement does not exceed 2" in height and the total space occupied by such an advertisement does not exceed 4 square feet.