Supreme Court - Daily Orders
Ganga Prasad Tiwari vs State Of U.P on 12 January, 2010
ÀITEM NO.63 REGISTRAR COURT.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Crl) No(s).3406/2009
GANGA PRASAD TIWARI Petitioner(s)
VERSUS
STATE OF U.P Respondent(s)
(With prayer for interim relief and office report )
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. V.K. Sidharthan,Adv.
Mr. Anubhav Mehrotra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Counsel for the Petitioner seeks further time to take steps to withdraw the matter.
List the matter on 18.02.2010.
(Ashok Menon) Registrar PS