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Supreme Court - Daily Orders

Ganga Prasad Tiwari vs State Of U.P on 12 January, 2010

ÀITEM NO.63                      REGISTRAR COURT.2                SECTION II

                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

                        BEFORE THE REGISTRAR ASHOK MENON

Petition(s) for Special Leave to Appeal (Crl) No(s).3406/2009

GANGA PRASAD TIWARI                                      Petitioner(s)

                     VERSUS

STATE OF U.P                                             Respondent(s)


(With prayer for interim relief and office report )


Date: 12/01/2010      This Petition was called on for hearing today.


For Petitioner(s)
                         Mr. V.K. Sidharthan,Adv.
                         Mr. Anubhav Mehrotra, Adv.

For Respondent(s)




               UPON hearing counsel the Court made the following
                                   O R D E R

Counsel for the Petitioner seeks further time to take steps to withdraw the matter.

List the matter on 18.02.2010.

(Ashok Menon) Registrar PS