Section 12(9) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007
(9)[Only in case of Tea Gardens]I, do hereby declare that the sale proceeds from the felling of trees in question will be utilized strictly for the purpose of welfare of the labourers of the tea garden on the basis of the specific scheme framed under the provisions of the Plantations Labour Act, 1951 (A copy enclosed)
