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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(5) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(5)In case of loosing Identity Cards or Certificate of vending, TVC can issue the duplicate Identity card or Certificate of vending with the cost of Rs. 50/ to street vendors.