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State of Gujarat - Section

Section 52 in Gujarat Minor Mineral Concession Rules, 2010

52. To engage Mining Engineer or Geologist for scientific exploitation and proper conservation of mineral.

- In case the applicant holds more than ten hectares of area under quarry leases for Granite or Marble minor minerals then further area under quarry lease shall not be granted to such applicants unless he engages a full time Mining Engineer or Geologist for scientific exploitation and proper conservation of mineral.