Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 619 in Punjab Jail Manual 619. Scale of penal diet. - Penal diet shall consist of a daily ration of eight chittaks of flour with one-eight of a chittak of salt, made into porridge and served in two meals.
