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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(1) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(1)The Central Provinces and Berar Specified Commodities (Control) Act, 1946, and the Saurashtra Essential Commodities and Cattle (Control) Ordinance, 1948, are hereby repealed.