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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of West Bengal - Subsection

Section 161(3) in West Bengal Co-operative Societies Rules, 2011

(3)The officers and other employees of the society shall give the Audit Officers all assistance necessary for the completion of the audit, and for this purpose in particular, prepare such statements and take such action with regard to the verification or examination of its accounts, as he may require.