Section 1267 in The Esso (Acquisition Of Undertakings In India) Act, 1974
1267.
[13th March, 1974]An Act to provide for the acquisition and transfer of the right, title and interest of Esso Eastern Inc. in relation to its undertakings in India with a view to ensuring co-ordinated distribution and utilisation of petroleum products distributed and marketed in India by Esso Eastern Inc. and for matters connected therewith or incidental thereto.
