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Rajasthan High Court - Jodhpur

Chail Singh vs State Of Rajasthan on 27 October, 2021

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                    S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                                                            No. 412/2021

                                   Chail Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. JVS Deora
                                   For Respondent(s)        :     Mr. Laxman Solanki, PP.



                                             HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 27/10/2021 List the matter in the month of January, 2022, as prayed.

(MANOJ KUMAR GARG),J 144-Ishan/-

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