Rajasthan High Court - Jodhpur
Chail Singh vs State Of Rajasthan on 27 October, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 412/2021
Chail Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. JVS Deora
For Respondent(s) : Mr. Laxman Solanki, PP.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 27/10/2021 List the matter in the month of January, 2022, as prayed.
(MANOJ KUMAR GARG),J 144-Ishan/-
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