Central Administrative Tribunal - Delhi
B S N L Mazdoor Sangh vs Bharat Sanchal Nigam Limited on 12 August, 2015
Central Administrative Tribunal
Principal Bench, New Delhi
OA No.2947 of 2015
MA No.2633 of 2015
This the 12th day of August, 2015
Hon'ble Mr. G.George Paracken, Member (J)
Hon'ble Mr. Shekhar Agarwal, Member (A)
1. BSNL Mazdoor Sangh
Thru. its General Secretary
Sh. Suresh Kumar
S/o Sh. Padam Singh
Aged about 58 years
Designation: GS,
Group-B,
Department: BSNL
Nature of grievance: Pay fixation of Benefits
T-15, Atul Grove Road,
New Delhi.
2. P. Ramachandra
S/o Sh. Puttappa
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198607482
R/o # 507, 4th Main, 18th Cross,
Vidyaranyapuram, Mysore,
Karnataka-570008.
% DE NIB Nazarbad, T.E.
Mysuru-570010, Karnataka
3. B.A. Jalajakshi
D/o Sh. Appanna
Aged about 47 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199101016
R/o # 517, BEML, 2nd Stage,
Rajarajeswarinagara
Mysore-570022
% DE NIB Nazarbad, T.E.
Mysuru-570010, Karnataka
4. B.N. Gangadhara
S/o Sh. B.N.Neele Gowda
2 OA 2947 of 2015
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198603455
% DE NIB Nazarbad, T.E.
Mysuru-570010, Karnataka
R/o # 932, 8TH Main, 11th Cross,
3rd Stage, Gokulam,
Mysore-570002.
5. Azeez Mujaheed
S/o Abdul Aeez Khan
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198408620
JTO Power Room, Nazarbad T.E.
Mysuru-570010, Karnataka
R/o # 3633, Nalabeedi 100ft Road
K R Mohalla, Mysore-570004.
6. Nagarathna H.R
D/o Sh. Raghavendra Rao H.N
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198403953
JTO Indoor, Bannimantappa,
Mysuru-570015, Karnataka
R/o # EWS 70 2nd M-Block
Kuvempunagara, Mysore-570023.
7. Gopinath
S/o Sh. Venkataramanaiah
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198602739
JTO Marketing, % GMT BSNL
Jayalakshmipuram,
Mysuru-570001, Karnataka
R/o # 1038 S J H Road
Vidyaranyapuram, Mysore,
Karnataka-570008.
3 OA 2947 of 2015
8. B.S.Shivamahadevappa
S/o Sh. K. Shivaiah
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198403041
% DE (Extl.-II), RTTC
Mysuru-570008, Karnataka
R/o # C 4/2, RTTC Staff Quarters,
T K Layout, Mysore.
9. Rajanna M
S/o Sh. Madasetty
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198407603
% DE (Extl-II), RTTC
Mysuru-570009, Karnataka
R/o # 1 Health Block-2, 4/13 Cross
E&F Block, Ramakrishnanagara
Mysore-570022, Karnataka.
10. R.Mahadeswara
S/o Sh. K.L.A.Rangaswamychettiar
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198502522
% DE (Extl-II), RTTC
Mysuru-570009, Karnataka
R/o # MIG-193, 6th B Main, 4th Cross
K Block, Ramakrishnanagara
Mysore-570023, Karnataka.
11. R.Rangaswamy
S/o Sh. Rangasetty
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198218428
JTO Groups Srirangapattana,
571438, Mandya Distt. Karnataka
R/o # 395, HPO & RMS Lay Out,
Shakthinagara, Mysore-570029.
4 OA 2947 of 2015
12. Chandrakant Ekku Gunagi
S/o Sh. Ekku
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198108352
JTO MSOP, MBM Exchange,
Karwar-581301, Uttarakannada
Dt. Karnataka.
R/o Mahalasa Krupa,
New KHB Colony, Karwar-581301
Uttarakannada Dt., Karnataka.
13. Ramadas. N.Gaonkar
S/O. Sh. Narayan. K. Gaoankar
Aged about 54 years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198603331
%SDE (Phones), RSU Exchange
Green Street, Dr. Pikale Road,
Karwar-581301, Uttara Kannada
Karnataka State
R/o H.No.1794/11 "Shree Ganesh"
Vigneshwar Housing Colony
Sonarwada, Baad,
Karwar-581304, Karnataka.
14. Dhruva Y Desai
S/o Sh. Yalagurdarao
Aged about 57 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197906455
%SDE BB, Main Tele Exchange,
Vijaipura-586101, Karnataka
R/o # Plot No-94, Ganganivas,
Siddeswarabadavane
Ibrahimpur, Vijaipura-586109.
15. Pratap R Chavan
S/o Sh. Ramachandra
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
5 OA 2947 of 2015
Nature of grievance: Pay fixation of Benefits
HRMS No.198605762
% SDE, Telephone Exchange
Jalanagar-586109, Vijaipura
Dist. Karnataka
R/o # Jorapurapeth
Newkumbar Galli
Vijaipura-586101.
16. B R Arakeri
S/o Sh. Ramappa
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198504587
%SDE Groups, Mudhol-586303
Vijaipura Dt., Karnataka
R/o # 143/141,
Ranichannammanagara
Jamakadi-587301, Vijaipura Dt.
17. Ravindra Kulkarni
S/o Sh. Sheshagiri Rao
Aged about 58 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198012490
JTO Teleshoppe, % GMT BSNL
Tumkur-572101, Karnataka
R/o # SNEA 6th Main,
Jayanagar East, Tumkur-572102
18. Manjurekhar S.K.
S/o Sh. H S Krishnamurthy
Aged about 57 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS NO.198207327
JTO Groups, % SDE Thurvekere
Tumkur Dt-572227, Karnataka
R/o # 130, Behind B S Temple
Thurvekere-572227, Tumkur Dt.
19. Nagaraju S.
S/o Sh. K Shankarasetty
Aged about 54 Years
Group-B,
6 OA 2947 of 2015
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198403667
%SDE Phones, Tiptur-572201
Tumkur Dt., Karnataka
R/o # 115, 3rd Cross, Shadaksharmut
Exten, Tiptur-572202, Tumkur Dt.
20. Lakshmana H.K.
S/o Sh. H R Kariyappa
Aged about 57 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198205593
JTO Groups Huliyar-572218
Tumkur Dt. Karnataka
Kesavapura, Huliyar-572218
Tumkur Dt.
21. Pandappa R
S/o Sh. Yemme Rangappa
Aged about 59 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197902603
JTO Groups Sira-572137
Tumjur Dt., Karnataka
Staff Quarters, Tele Exchange
Sira-572137, Tumkur Dt.
22. Raju G.N
S/o Sh. K.C Govindasetty
Aged about 59 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198103249
%SDE UDAN, Tumkur-572101
Tumkur Dt., Karnataka
R/o # 922 Siddasrikrupa, 12th Cross
Gangotrinagara, Tumkur-572103
23. Rangasai G
S/o Sh. G Thiripale
Aged about 58 Years
Group-B,
Department: BSNL
7 OA 2947 of 2015
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198003539
JTO OD, % DE Urban Tumkur
Tumkur Dt.-572101, Karnataka
R/o # Sri Siddeswaranilaya,
1st Main, Adarshanagara,
Tumkur-572103
24. Byataiah
S/o Sh. Hanumanthaiah
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198002126
JTO OD, % DE Urban Tumkur
Tumkur Dt.-572101, Karnataka
R/o # Nele 1st Main, P G Layout
Saraswathipuram, Tumkur-572104
25. R Jagadeesha
S/o Sh. Rachotaiah C
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198605048
JTO I/D Telephone Exchange
Chikkamagaluru-577101, Karnataka
R/o # C/o Shakaregowda
Vijayanagara 4th Cross, Kote
Chikkamagaluru-577101.
26. Rajashekarayy.M.Hiremath
S/o Sh. Muttayya Hiremath
Aged about 58 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198006475
JTO Groups Aldur, Tele Exchange
Chikkamagaluru-577101, Karnataka
R/o Swarnambanilaya
Machidevamarga, 3rd Cross
Kalyananagara, Chikkamagaluru
27. B.S.R.Sharma
S/o Sh. B.N.Srinath
Aged about 51 Years
8 OA 2947 of 2015
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198503767
JTO, Telephone Exchang
Chikkamagaluru-577101, Karnataka
R/o # 69 Anirudda, 1st Main
3rd Cross, Gandhinagara
Chikkamagaluru-577101.
28. Gurubasavaraj Angadi
S/o Sh. Murigeppa Angadi
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198405504
% SDOT Hospet, TE Kamalapur
Bellary Dt.-583201, Karnataka
R/o # Murugan Compound,
4th Cross, Hospet, Bellary Dt.
29. Shashikant Nayak
S/o Sh. Ram Nayak
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198604435
%SDOP Hospet, TE Hospet
Bellar Dt.-583201, Karnataka
R/o # 603/C, 3RD Cross,
Patelnagar, Hospet-583201,
Bellary Dt.
30. B M S Gurubasavaraj
S/o Sh. B M S Rudraiah
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198603113
% SDE Groups, TE Hagaribomanalli-583212
Bellary Dt., Karnataka
R/o Mariyammanahally
Hospet Taluk, Bellary Dt.
31. K S Shantaladevi
W/o Sh. Varadarajulu
9 OA 2947 of 2015
Aged about 57 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198005109
%SDE CDOT, Telephone Exchange
Bellary-583101, Karnataka
R/o # 12E, 4th Right Cross
Kappagal Road, Bellary-583103
32. LAKSHMAN
S/o Late Sh. Subba
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198315885
% SDE (G), Kemmannu,
Udipi, Karnataka-576115
R/o 8-88, Jahnavi, Near Chithari
Temple, Narnadu, Uppoor,
Kalalagiri Post, Udipi, Karnataka.
33. Sateesh Ramakrishna Ankola
Aged about 61 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199704158
% C.S.C. Telephone Exchange
Joida Uttar Kannada Dist. Karnataka
C/o R.V. Manikar, Near Port Qtrs,
Bandar Road, Honnavar,
Uttar Kannada Dist-581334.
34. Ganesh Kamath
S/o Sh. S Narasimha
Aged about 50 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198504195
JTO STR, Telephone Exchange
Chikkamagaluru-577101, Karnataka
R/o # 493/1, 1st Cross, Church Road
Lakshmishnagara,
Chikkamagaluru-577101.
10 OA 2947 of 2015
35. Tapan kumar Biswas
S/o Late Sh. Kamala Kanta Biswas
Aged about 49 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199100422
% SDE (T), Raghunathganj Exch.
Berhampur SSA, WBTC
R/o Gopalnagar Village
Krishnapur Post
Murshidabad Dist-742185.
36. Debabrata Chatterjee
S/o Sh. Prasanta Kumar Chatterjee
Aged about 47 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199100423
%SDET Kandi
Berhampur SSA, WBTC
R/o No-5, Karbala Road,
Cossim Bazar Post,
Murshidabad Dist, WB.
37. Ashok Kumar Deb
S/o Late Sh. Dakshina R Deb
Aged about 62 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197707998
%SDE(T), Chakdaha,
Krishna Nagar SSA, WBTC
R/o 37/5/A, N.Devi Road
Berhampur Post,
Murshidabad Dist, WB.
38. Monotosh Mondal
S/o Late Sh. Shyamapada Mondal
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198605848
%SDE (CFA), Purulia Exch.
Purulia SSA, WBTC
R/o F.No.301, Kreeng Apts,
11 OA 2947 of 2015
Cooks Compound, Dulmi
Post, Purulia Dist, W.B.
39. Swapan Kumar Ballav
S/o Late Sh. Gokulananda Ballav
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198605717
% SDE Jhalda, Purulia SSA
West Bengal Telecom Circle
R/o S.G. Jalan Road, Jhalda P.O.
Purulia Dist, West Bengal.
40. Jayanta Biswas
S/o Sh. Janardan Biswas
Aged about 47 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199201293
% DE OFC (Mtce)/ETR
Berhampur M/W Building
BHB/ETR.
R/o Bhabta Village
Murshidabad Dist, WB.
41. Chandra Sekhar Das
S/o Late Sh. Hiralal Das
Aged about 48 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199100424
%DE OFC (Mtce)/ETR
Berhampur M/W Building
BHB/ETR
R/o At Fanshitala, Old
Hospital Road,
Raghunathganj Post
Murshidabad Dist, WB.
42. Mahesh Kumar Thripathi
S/o Sh. Prabhu Dayal Tripathi
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
12 OA 2947 of 2015
HRMS No.198403804
% AGM CM&CFA, Bhind
% GMTD Morena, M.P.
R/o H.No.203, Ward No-7,
Virendra Nagar, Bhind-477001.
43. Shambhu Dayal Sharma
S/o Sh. Shiv Dayal Sharma
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198803231
% AGM CM&CFA, Bhind
%GMTD Morena, M.P.
R/o Dwarakapuri, Swantra Nagar,
Front of MJS College, Bhind, MP
44. Bhupendra Sharma
S/o Sh. Laxmi Narayan Sharma
Aged about 45 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199205576
%AGM CM&CFA, Bhind
% GMTD Morena, M.P.
R/o 23-A, Indramani nagar
Behind Sun City and MITS,
Gwalior-5. MP.
45. Anil Kumar Sharma
S/o Sh. Rameshar Dayal Sharma
Aged about 44 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199204022
JTO Phones Morena
% GMTD Morena, M.P.
R/o Sindhi Colony
Morena-476001, MP.
46. Karkesh Kumar Panchratam
S/o Sh. Khem Chand Jain
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
13 OA 2947 of 2015
HRMS No.198400768
JTO, % TDM Vidisha, M.P.
R/o 92, Arihant Vihar Colony
Phase-I, Vidisha-464001, MP
47. Hari Singh Baghel
S/o Sh. N.S.Baghel
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198800487
JTO, % TDM Vidisha, MP
R/o MIG, B-87, S.P.M. Nagar,
Vidisha-464001, MP.
48. Kailash Narain Saini
S/o Sh. R.S.Saini
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198504972
JTO, % TDM Vidisha, MP
R/o 49, Sector-I, Anupam Mega City
Vidisha-464001, MP.
49. Suresh Kumar Parmar
S/o Sh. Gopal Ji Parmar
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198302129
JTO Phones, Neemuch,
% TDM Mandsaur, MP
R/o 429, Vikas Nagar, 14/2 Extension
Neemuch-458441, MP
50. Virendra Jain
S/o Sh. Sagarmal Jain
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198401943
JTO, % GMTD Indore, MP
R/o 435/A, Mahalaxmi Nagar,
Indore-452010, MP.
14 OA 2947 of 2015
51. Santosh Kumar Gupta
S/o Sh. Babulal Gupta
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198315958
JTO, % Sr GM (NOP-II), CM
Meghdoot Park, Indore-452010, MP
R/o Type III/II Scheme No-54,
Vijay Nagar, Indore-452010.
52. Govind Upadhyaya
S/o Sh. Siddthnath Upadhyaya
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198202228
JTO, % Sr GM (NOP-II), CM
Meghdoot Park, Indore, MP
R/o 738/8, Nanda Nagar
Indore-452011, MP.
53. Govind Dubey
S/o Sh. Vishwanath Dubey
Aged about 62 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198409670
JTO, % Sr GM (NOP-II), CM
Meghdoot Park, Indore, MP
R/o 63, Snachar NGR Main,
Indore, MP.
54. Milind Desai
S/o Late Sh. L.K.Desai
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198409670
JTO, % Sr GM (NOP-II), CM
Meghdoot Park, Indore, MP
R/o 55A-"VATSALYA"
Aloknagar, Kanadia Road,
Indore, MP.
15 OA 2947 of 2015
55. Haushila Prasad Shukla
S/o Late Sh. Rajmurti Shukla
Aged about 60 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197601747
JTO, % GMTD Indore, MP
R/o 128, Shakti Nagar, Aerodrum Rd
Indore-452002, MP.
56. Hari Ram Choudhary
S/o Sh. Ram Narayan
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199000574
JTO % Sr. GMTD Indore, MP
R/o 70D/S-3, Near Oriant School,
Scheme No-78, Aryan Nagar,
Indore-452010, MP.
57. Rajendra Kumar Jain
S/o Sh. Kanhaiya Lal Jain
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198401185
%GM Zonal, Tele Exch 3rd floor
Meghdoot Park, Indore, MP
R/o 305, Goyal Nagar, Kanadia Road,
Indore-452016, MP.
58. Manohar lal Pachori
S/o Sh. Darshan Lal pachori
Aged about 58 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197901086
% Sr GMTD, TPN Exchange
Indore, MP
R/o 220-DK-1, SCH No 74,
Vijaynagar, Indore, MP.
59. Sushil Kumar Khare
S/o SH. Brij Bhushan Lal Khare
16 OA 2947 of 2015
Aged about 49 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199205572
% GMTD Gwalior, MP
R/o Station Road, Sarda Vihar Colony,
Near Shoe Factory, Datia Dist.
60. Bhanu Pratap Singh
S/o Sh. Kedar Singh
Aged about 61 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198302886
% TDE, Panna, MP
R/o 402, Amrit Park-B,
New Ranibag Colony,
Khandwa Road, Indore, MI.
61. Rajesh Rasiklal Shah
S/o Sh. Rasiklal Kachulal Shah
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198409089
% AGM (SMO), PGMTD,
Vadodara, Gujarat
R/o 71B, Ashapuripurk Soc,
Waghodin Road,
Vadodara, Gujarat
62. Yogesh Kumar Chhotelal Pandey
S/o Sh. Chhotelal Jagannath Pandey
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198216797
% AGM (Extl.) Alkapuri
PGMTD, Vadodara, Gujarat
R/o Priti Nivas, Tulsibhai's lane,
Near Balia Dev Temple,
Salalwada, Vadodara-390001.
63. Satish Chandra
S/o Sh. Govardhan Lal Thakur
17 OA 2947 of 2015
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199213029
JTO (Extl), P&T Colony,
PGMTD, Vadodara, Gujarat
R/o 18 Maruti Nandan Soc,
Opp. Prayag Complex, Naka,
Vadodara-390024.
64. Mahesh Dharamdas Kella
S/o Sh. Dharamdas Kojhraj Kella
Aged about 47 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199105771
JTO Iqbalgadh, % SDOT Palanpur
Palanpur, Gujarat
R/o 27 Swastic Society, Gobri Road,
Palanpur (BK), Gujarat.
65. Arvind Kumar Sahu
S/o Sh. Manohar Lal Sahu
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198402835
JTO, Manendragarh,
Ambikapur SSA, Raipur, (C.G.)
R/o Behind Civil Court, In front of
Ahinsa Bhawan, Ambikapur Rd,
Manendragarh, Korea Dist, (C.G.).
66. Badri Prasad Gupta
S/o Sh. K.L.Gupta
Aged about 66 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
St. No.26430
% SDE MDF, Auto Exchange
Building, Raipur, (C.G.)
R/o Janta, 343, Tilak Nagar,
Gudhiyari, Raipur, (C.G.).
18 OA 2947 of 2015
67. Manik Chandra Tamrakar
S/o Sh. Kishan Lal Tamrakar
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198502279
% DE (TXIP), Telecom Colony
Room No.C-21, Khamhardih,
Shankarnagar, Raipur (C.G.)
R/o Lily Chowk, Purani Basti,
Near Saraswathi Girls School
Raipur-492001, (C.G.).
68. Gopal Motilalsa Solanke
S/o Sh. Motilalsa H Solanke
Aged about 59 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197907196
%DE AT, Inspection Circle,
Canada Corner, Nasik-422002
R/o 92, HUDCO colony,
Chitod Road, Dhule.
424001, MH.
69. Shaik Mohd Razzaque
S/o Sh. Mohd Eshaque
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198208662
%SDE N-I, CTO Building
Aurangabad, MH
R/o H/No-137, MHADA Colony,
Durga Road, Osmanpura,
Aurangabad-431005, MH.
70. J.S.Tembhare
S/o Sh. Srawan
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198315708
H/Q Tumsar, % GMT Bhandara
19 OA 2947 of 2015
SSA MH
C/o Telephone Exchange
Shiv Nagar, Tumsar-441912.
71. S.S.Jangade
S/o Sh. Sadashiv Jangade
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198109803
JTO CSC, DTO, Bada Bazar,
Bhandara-441904, MH
R/o Plot-No260, Rahul Niwas,
At Bhojpur village, Bela Post,
Tah Dist, Bhandara-441904
72. M.Vijayalakshmi
D/o Sh. M.Gopalachar
Aged about 49 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199101236
% AGM (DS), 4th floor,
Telephone Bhavan, Hyderabad, AP
R/o 2-2-1144/28, New Nallakunta
Hyderabad-50004.
73. A Padmaja
S/o Sh. A. Rajalaxman
Aged about 45 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199101237
% AGM CC&OM, A-501
4th floor, Telephone Bhavan,
Saifabad, Hyderabad-4, AP
R/o Plot 54, 2nd Floor,
Bapu Bagh Colony,
Prenderghast Rd, Secbad-3.
74. G.Radhakrishna Reddy
S/o Sh. G Musala Reddy
Aged about 47 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
20 OA 2947 of 2015
HRMS No.199002434
JTO(E), Electrical Sub Division-I,
HTD, AP Circle
R/o 3-214, LIG, Mayurinagar,
Miyapur, Hyderabad-49
75. P Srivalli
D/o Sh. P T Krishna Murthy
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198312702
% DE MSC, Cellone
Ameerpet Exchange Building
Hyderabad, AP
R/o Flat No-303, Sneha Enclave,
Srinagar Colony, Hyderabd-73.
76. A.V.Subramanyam
S/o Sh. A.Rama Mohan Rao
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198002752
CSC, Tirumalagiri, Lal Bazar
Secunderabad, AP
R/o Flat-307, 9th Block,
Prajay Appts, Kompally,
Secunderabad-500014.
77. A.Dayanand
S/o Sh. Eshwaraiah
Aged about 65 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197801907
% SDOT Bahadoorpura,
AGM (Extl) CMR, Hyderabad, AP
R/o 19-1-1025, Golla Kidki,,
Puranaphool, Hyderabad-500064
78. C.V.Ratnam
S/o Late Sh. C.P.Sharma
Aged about 61 Years
Group-B,
Department: BSNL
Designation: JTO
21 OA 2947 of 2015
Nature of grievance: Pay fixation of Benefits
HRMS No.199002430
%SDE OFEM, Kushiguda
Hyderabad, AP
R/o F.No-203, Sony Villa,
Siainathpuram, A.S. Rao Nagar
ECIL Post, Hyderabad-500062.
79. K.SRIRAMULU
S/o Late Sh. K.Nimbaiah
Aged about 62 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198007031
% SDOT-II, Gowliguda
Hyderabad, AP
R/o FLAT-505, Classic Residency,
Street No-8, Mylargadda,
Secunderabad-500061.
80. S.Shabir Hussain
S/o Sh. Shaik Ahmad
Aged about 62 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198107433
% AGM S&M, % GM North
Hyderabad, AP.
R/o 24-88/29, East Anand Bagh,
Malkajgiri, Secunderabad. AP
81. Janab Shaik Anwar Basha
S/o Sh. Shaik Hussain
Aged about 50 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199402893
%SDE E10B (Extl), Tax Building
Bandar Road, Vijayawada-10, AP
R/o Flat- 24, H/no 59-6-30,
Sruti Sravani NX Appts,
Gayatrinagar, Vijayawada-8.
82. B Venugopala Rao
S/o Sh. Venkateswara Rao
Aged about 50 Years
Group-B,
22 OA 2947 of 2015
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199402803
% DE West, CTX Building
Vijayawada-1, AP
R/o D/No- 67-9-21, Patamata,
Vijayawada-10.
83. Koneru Venkata Raghava Raya Prasad
S/o Sh. Bapaiah
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.199206222
%DE Microwave, OFC MTCE,
STSR, Vijayawada-10, AP
R/o D.No 48-11-32/14
Gummadi Heights Appts,
Currency Nagar, Vijayawada-8
84. B B V S Prasad
S/o Sh. Subbaiah
Aged about 55 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198104008
% SDE (INST), CTO Building
Vijayawada-1, AP
R/o H.No.13-3, Poranki,
Vijayawada-521137.
85. Umaram Parihar
S/o Sh. Malaramji
Aged about 57 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198703278
% SDE (NW-OP), Sumarpur
Pali SSA, Marwar, Rajasthan-306603
R/o Guda maharam,
Kishan Pure P.O.
Nadol Dist, Pali,
Rajasthan-306603.
86. Ganesh Ram
S/o Sh. Kaluram
23 OA 2947 of 2015
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198406296
%SDE (N.W.O) Rani, Pali SSA,
Marwar, Rajasthan
R/o 18-EWS Colony,
Vivekanadanagar,
Sumerpur, Pali Dist-306902.
87. Chand Khan Pathan
S/o Sh. Sham Sheerkhan
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198503917
%SDE (CMTX), Pali Pali SSA
Marwar, Rajasthan
R/o Pathan Colony 124,
Nayagao Pali, Marwar,
RJS-306401.
88. Jeevan Ram
S/o Sh. Ganesha Ramjat
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198503006
%SDE (Phones), Daturam Garh
Sikar Dist. Rajasthan
Dakaki Dani Sangalia, Via Losal
Sikar Dist-332025, RJS.
89. Mahendra Kumar Sharma
S/o Sh. Sitaram Sharma
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198806197
%SDE (Indoor), Sikar Rajasthan
R/o Mahendra Bhavan, W.N,18,
Chejarao ka Mohala, Sikar-332001.
90. M.H.Rahman
S/o Mohd. Ramzan
24 OA 2947 of 2015
Aged about 51 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198310740
% SDE (NOW), Sojat City,
Pali, Rajasthan
R/o Mohalla Kharadiyan, Sojat City
Pali Dist-306104, RJS.
91. Tara Chand
S/o Sh. Moolaram
Aged about 54 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198211072
%SDE (CMTX), Pali Rajasthan
R/o Sojat Road, TAH- Sojat City,
Pali Dist-306103, RJS.
92. Narayan Nath Rawal
S/o Sh. Maan Nath Rawal
Aged about 52 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.198703634
%AGM Kapasan, CTX, Rashmi
Chittorgarh, Rajasthan
R/o Plot No 2, Mahalaxmi Nagar,
Badgoan, Udaipur, RJS.
93. Durga Singh Rathore
S/o Sh. Laxman Singh Rathore
Aged about 61 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197506641
%AGM (CFA), Chittorgarh Phones
%TDM Chittorgarh, Rajasthan
R/o A-25/6, Kumbanagar, Nr BSNL
Colony, Chittorgarh, Rajasthan.
94. M.Selvaraj
S/o Sh. Marimuthu
Aged about 61 Years
Group-B,
25 OA 2947 of 2015
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS No.197400830
%SDE (Phones), Perambalur
Trichy SSA, Tamilnadu
R/o 46K, Thiruvalluvar Street,
Aranarai, Perambalur-621212, TN.
95. J.Ranganayakulu
S/o Late Sh. Rangappa
Aged about 59 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS 197904226
% SDE (Mktg) LGP&AR
AGM CS AR, % AM Ameerpet
Hyderabad, AP Circle
R/o Plot-No-57, H/No-2-37/17/1
Vinayaknagar, Gachibowli,
Hyderabad-500032.
96. K. Prafulla Kumari
D/o Koneru Tataiah
Aged about 56 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS 198109034
% DE (RP)-CM, Cellone
1st Floor, CTO Building
Secunderabad-500003, AP Circle.
Flat No-203, Habitat Apts
Defence Colony, Sainikpuri
Hyderabad-500094.
97. Uma Shankar Vyas
S/o Radha Kishan Vyas
Aged about 53 Years
Group-B,
Department: BSNL
Designation: JTO
Nature of grievance: Pay fixation of Benefits
HRMS 198317944
JTO EWSD Bhilwara, % GMTD
Bhilwara-311001, Rajasthan Circle
32, Rama Vihar, Near Sukhadea Circle,
Ajmeer Rd, Bhilwara-311001,
Rajasthan. .....Applicants
(By Advocate : Ms. Priyanka Sony for Mrs. Rani Chhabra}
26 OA 2947 of 2015
VERSUS
1. Bharat Sanchar Nigam Limited
Thru. its Chairman-cum-Managing Director
A government of India enterprises
Corporate Office, Personnel Branch
5th floor, Bharat Sanchar Bhavan
Janpath, New Delhi.
2. Assistant General Manager (Personnel)
5th floor, Bharat Sanchar Bhavan
Janpath, New Delhi. ....Respondents
ORDER (ORAL)
SHRI G. GEORGE PARACKEN, MEMBER (J) :
MA No.2633 of 2015 This MA has been filed by the applicants under Rule 4(5) of the CAT (Procedure) Rules, 1987 seeking permission to join together in a single Original Application. For the reasons stated therein, the same is allowed.
OA No.2947 of 2015
According to the applicants, they are similarly placed as the applicants in OA No.1282 of 2012 which was decided by this Tribunal vide Order dated 26.8.2010. The relevant portion of the said judgment reads as under:-
"2. Inasmuch as, present matter is covered in favour of the applicants by the decision of Ernakulam Bench of this Tribunal in the matter of M.V. Salilakumar & Ors. V/s. The Chairman & Managing Director & Ors., (TA No.84/2008 and other connected TAs decided on 15.07.2009), there will be no need to give facts in detail.
3. We have gone through the judgment passed by Ernakulam Bench of this Tribunal and are in respectful agreement with the same. We are, however, informed that against the judgment aforesaid, respondents have filed two writs in the Hon ble High Court of Kerala and the same have been admitted, but in none of these two writs, stay has been granted. If perhaps, the respondents would have obtained the stay, we may have 27 OA 2947 of 2015 adjourned this case sine die. But, inasmuch as, once there is no stay and, therefore, the applicants in TAs are getting the relief granted to them, there will be no need whatsoever to stay the proceedings of this case.
4. For parity of reasons, we allow present Original Application in terms of the decision of Ernakulam Bench of this Tribunal in the matter of M.V. Salilakumar & Ors. V/s. The Chairman & Managing Director & Ors.(supra). However, we make it absolutely clear that the fate of the applicants herein would be dependent upon the writs filed by the respondents in Kerala High Court. That being so, if the writs are allowed, the respondents may withdraw the benefits given to the applicants and, therefore, there will be no need for the respondents to file separate writ in this case."
2. Learned counsel for the applicants has further submitted that the aforesaid Order of this Tribunal was upheld by the Hon'ble High Court of Delhi in Writ Petition (Civil) No.13.1.2012, vide their Order dated 13.1.2012. Against the aforesaid Order, SLP (C) No.4583 of 2012 preferred by the respondents was also dismissed by the Hon'ble Supreme Court vide their judgment dated 20.2.2013.
3. In view of the above submissions made by the learned counsel for the applicants, we dispose of this OA with the directions to the respondents to consider the case of the applicants and pass appropriate orders under intimation to them. If the applicants are similarly placed as the applicants in the aforesaid OA, they shall also be extended the same benefits. The aforesaid Order shall be complied with, within a period of two months from the date of receipt of a copy of this Order. There shall be no order as to costs.
28 OA 2947 of 2015
4. The Registry shall send a copy of this OA alongwith a copy of the present Order to the respondents for their consideration.
(SHEKHAR AGARWAL) (G. GEORGE PARACKEN)
MEMBER (A) MEMBER (J)
/ravi/