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Central Administrative Tribunal - Delhi

B S N L Mazdoor Sangh vs Bharat Sanchal Nigam Limited on 12 August, 2015

             Central Administrative Tribunal
               Principal Bench, New Delhi

                    OA No.2947 of 2015
                    MA No.2633 of 2015

              This the 12th day of August, 2015

       Hon'ble Mr. G.George Paracken, Member (J)
        Hon'ble Mr. Shekhar Agarwal, Member (A)

1.   BSNL Mazdoor Sangh
     Thru. its General Secretary
     Sh. Suresh Kumar
     S/o Sh. Padam Singh
     Aged about 58 years
     Designation: GS,
     Group-B,
     Department: BSNL
     Nature of grievance: Pay fixation of Benefits
     T-15, Atul Grove Road,
     New Delhi.

2.   P. Ramachandra
     S/o Sh. Puttappa
     Aged about 53 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.198607482
     R/o # 507, 4th Main, 18th Cross,
     Vidyaranyapuram, Mysore,
     Karnataka-570008.
     % DE NIB Nazarbad, T.E.
     Mysuru-570010, Karnataka

3.   B.A. Jalajakshi
     D/o Sh. Appanna
     Aged about 47 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.199101016
     R/o # 517, BEML, 2nd Stage,
     Rajarajeswarinagara
     Mysore-570022
     % DE NIB Nazarbad, T.E.
     Mysuru-570010, Karnataka

4.   B.N. Gangadhara
     S/o Sh. B.N.Neele Gowda
                               2                  OA 2947 of 2015


     Aged about 52 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.198603455
     % DE NIB Nazarbad, T.E.
     Mysuru-570010, Karnataka
     R/o # 932, 8TH Main, 11th Cross,
     3rd Stage, Gokulam,
     Mysore-570002.

5.   Azeez Mujaheed
     S/o Abdul Aeez Khan
     Aged about 56 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.198408620
     JTO Power Room, Nazarbad T.E.
     Mysuru-570010, Karnataka
     R/o # 3633, Nalabeedi 100ft Road
     K R Mohalla, Mysore-570004.

6.   Nagarathna H.R
     D/o Sh. Raghavendra Rao H.N
     Aged about 54 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.198403953
     JTO Indoor, Bannimantappa,
     Mysuru-570015, Karnataka
     R/o # EWS 70 2nd M-Block
     Kuvempunagara, Mysore-570023.

7.   Gopinath
     S/o Sh. Venkataramanaiah
     Aged about 53 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS No.198602739
     JTO Marketing, % GMT BSNL
     Jayalakshmipuram,
     Mysuru-570001, Karnataka
     R/o # 1038 S J H Road
     Vidyaranyapuram, Mysore,
     Karnataka-570008.
                                3                  OA 2947 of 2015


8.    B.S.Shivamahadevappa
      S/o Sh. K. Shivaiah
      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198403041
      % DE (Extl.-II), RTTC
      Mysuru-570008, Karnataka
      R/o # C 4/2, RTTC Staff Quarters,
      T K Layout, Mysore.

9.    Rajanna M
      S/o Sh. Madasetty
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198407603
      % DE (Extl-II), RTTC
      Mysuru-570009, Karnataka
      R/o # 1 Health Block-2, 4/13 Cross
      E&F Block, Ramakrishnanagara
      Mysore-570022, Karnataka.

10.   R.Mahadeswara
      S/o Sh. K.L.A.Rangaswamychettiar
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198502522
      % DE (Extl-II), RTTC
      Mysuru-570009, Karnataka
      R/o # MIG-193, 6th B Main, 4th Cross
      K Block, Ramakrishnanagara
      Mysore-570023, Karnataka.

11.   R.Rangaswamy
      S/o Sh. Rangasetty
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198218428
      JTO Groups Srirangapattana,
      571438, Mandya Distt. Karnataka
      R/o # 395, HPO & RMS Lay Out,
      Shakthinagara, Mysore-570029.
                                4                  OA 2947 of 2015



12.   Chandrakant Ekku Gunagi
      S/o Sh. Ekku
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198108352
      JTO MSOP, MBM Exchange,
      Karwar-581301, Uttarakannada
      Dt. Karnataka.
      R/o Mahalasa Krupa,
      New KHB Colony, Karwar-581301
      Uttarakannada Dt., Karnataka.

13.   Ramadas. N.Gaonkar
      S/O. Sh. Narayan. K. Gaoankar
      Aged about 54 years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198603331
      %SDE (Phones), RSU Exchange
      Green Street, Dr. Pikale Road,
      Karwar-581301, Uttara Kannada
      Karnataka State
      R/o H.No.1794/11 "Shree Ganesh"
      Vigneshwar Housing Colony
      Sonarwada, Baad,
      Karwar-581304, Karnataka.

14.   Dhruva Y Desai
      S/o Sh. Yalagurdarao
      Aged about 57 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197906455
      %SDE BB, Main Tele Exchange,
      Vijaipura-586101, Karnataka
      R/o # Plot No-94, Ganganivas,
      Siddeswarabadavane
      Ibrahimpur, Vijaipura-586109.

15.   Pratap R Chavan
      S/o Sh. Ramachandra
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
                                5                  OA 2947 of 2015


      Nature of grievance: Pay fixation of Benefits
      HRMS No.198605762
      % SDE, Telephone Exchange
      Jalanagar-586109, Vijaipura
      Dist. Karnataka
      R/o # Jorapurapeth
      Newkumbar Galli
      Vijaipura-586101.

16.   B R Arakeri
      S/o Sh. Ramappa
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198504587
      %SDE Groups, Mudhol-586303
      Vijaipura Dt., Karnataka
      R/o # 143/141,
      Ranichannammanagara
      Jamakadi-587301, Vijaipura Dt.

17.   Ravindra Kulkarni
      S/o Sh. Sheshagiri Rao
      Aged about 58 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198012490
      JTO Teleshoppe, % GMT BSNL
      Tumkur-572101, Karnataka
      R/o # SNEA 6th Main,
      Jayanagar East, Tumkur-572102

18.   Manjurekhar S.K.
      S/o Sh. H S Krishnamurthy
      Aged about 57 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS NO.198207327
      JTO Groups, % SDE Thurvekere
      Tumkur Dt-572227, Karnataka
      R/o # 130, Behind B S Temple
      Thurvekere-572227, Tumkur Dt.

19.   Nagaraju S.
      S/o Sh. K Shankarasetty
      Aged about 54 Years
      Group-B,
                                6                  OA 2947 of 2015


      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198403667
      %SDE Phones, Tiptur-572201
      Tumkur Dt., Karnataka
      R/o # 115, 3rd Cross, Shadaksharmut
      Exten, Tiptur-572202, Tumkur Dt.

20.   Lakshmana H.K.
      S/o Sh. H R Kariyappa
      Aged about 57 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198205593
      JTO Groups Huliyar-572218
      Tumkur Dt. Karnataka
      Kesavapura, Huliyar-572218
      Tumkur Dt.

21.   Pandappa R
      S/o Sh. Yemme Rangappa
      Aged about 59 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197902603
      JTO Groups Sira-572137
      Tumjur Dt., Karnataka
      Staff Quarters, Tele Exchange
      Sira-572137, Tumkur Dt.

22.   Raju G.N
      S/o Sh. K.C Govindasetty
      Aged about 59 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198103249
      %SDE UDAN, Tumkur-572101
      Tumkur Dt., Karnataka
      R/o # 922 Siddasrikrupa, 12th Cross
      Gangotrinagara, Tumkur-572103

23.   Rangasai G
      S/o Sh. G Thiripale
      Aged about 58 Years
      Group-B,
      Department: BSNL
                                7                  OA 2947 of 2015


      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198003539
      JTO OD, % DE Urban Tumkur
      Tumkur Dt.-572101, Karnataka
      R/o # Sri Siddeswaranilaya,
      1st Main, Adarshanagara,
      Tumkur-572103

24.   Byataiah
      S/o Sh. Hanumanthaiah
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198002126
      JTO OD, % DE Urban Tumkur
      Tumkur Dt.-572101, Karnataka
      R/o # Nele 1st Main, P G Layout
      Saraswathipuram, Tumkur-572104

25.   R Jagadeesha
      S/o Sh. Rachotaiah C
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198605048
      JTO I/D Telephone Exchange
      Chikkamagaluru-577101, Karnataka
      R/o # C/o Shakaregowda
      Vijayanagara 4th Cross, Kote
      Chikkamagaluru-577101.

26.   Rajashekarayy.M.Hiremath
      S/o Sh. Muttayya Hiremath
      Aged about 58 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198006475
      JTO Groups Aldur, Tele Exchange
      Chikkamagaluru-577101, Karnataka
      R/o Swarnambanilaya
      Machidevamarga, 3rd Cross
      Kalyananagara, Chikkamagaluru

27.   B.S.R.Sharma
      S/o Sh. B.N.Srinath
      Aged about 51 Years
                                8                  OA 2947 of 2015


      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198503767
      JTO, Telephone Exchang
      Chikkamagaluru-577101, Karnataka
      R/o # 69 Anirudda, 1st Main
      3rd Cross, Gandhinagara
      Chikkamagaluru-577101.

28.   Gurubasavaraj Angadi
      S/o Sh. Murigeppa Angadi
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198405504
      % SDOT Hospet, TE Kamalapur
      Bellary Dt.-583201, Karnataka
      R/o # Murugan Compound,
      4th Cross, Hospet, Bellary Dt.

29.   Shashikant Nayak
      S/o Sh. Ram Nayak
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198604435
      %SDOP Hospet, TE Hospet
      Bellar Dt.-583201, Karnataka
      R/o # 603/C, 3RD Cross,
      Patelnagar, Hospet-583201,
      Bellary Dt.

30.   B M S Gurubasavaraj
      S/o Sh. B M S Rudraiah
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198603113
      % SDE Groups, TE Hagaribomanalli-583212
      Bellary Dt., Karnataka
      R/o Mariyammanahally
      Hospet Taluk, Bellary Dt.

31.   K S Shantaladevi
      W/o Sh. Varadarajulu
                                9                  OA 2947 of 2015


      Aged about 57 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198005109
      %SDE CDOT, Telephone Exchange
      Bellary-583101, Karnataka
      R/o # 12E, 4th Right Cross
      Kappagal Road, Bellary-583103

32.   LAKSHMAN
      S/o Late Sh. Subba
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198315885
      % SDE (G), Kemmannu,
      Udipi, Karnataka-576115
      R/o 8-88, Jahnavi, Near Chithari
      Temple, Narnadu, Uppoor,
      Kalalagiri Post, Udipi, Karnataka.

33.   Sateesh Ramakrishna Ankola
      Aged about 61 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199704158
      % C.S.C. Telephone Exchange
      Joida Uttar Kannada Dist. Karnataka
      C/o R.V. Manikar, Near Port Qtrs,
      Bandar Road, Honnavar,
      Uttar Kannada Dist-581334.

34.   Ganesh Kamath
      S/o Sh. S Narasimha
      Aged about 50 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198504195
      JTO STR, Telephone Exchange
      Chikkamagaluru-577101, Karnataka
      R/o # 493/1, 1st Cross, Church Road
      Lakshmishnagara,
      Chikkamagaluru-577101.
                                10                 OA 2947 of 2015


35.   Tapan kumar Biswas
      S/o Late Sh. Kamala Kanta Biswas
      Aged about 49 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199100422
      % SDE (T), Raghunathganj Exch.
      Berhampur SSA, WBTC
      R/o Gopalnagar Village
      Krishnapur Post
      Murshidabad Dist-742185.

36.   Debabrata Chatterjee
      S/o Sh. Prasanta Kumar Chatterjee
      Aged about 47 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199100423
      %SDET Kandi
      Berhampur SSA, WBTC
      R/o No-5, Karbala Road,
      Cossim Bazar Post,
      Murshidabad Dist, WB.

37.   Ashok Kumar Deb
      S/o Late Sh. Dakshina R Deb
      Aged about 62 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197707998
      %SDE(T), Chakdaha,
      Krishna Nagar SSA, WBTC
      R/o 37/5/A, N.Devi Road
      Berhampur Post,
      Murshidabad Dist, WB.

38.   Monotosh Mondal
      S/o Late Sh. Shyamapada Mondal
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198605848
      %SDE (CFA), Purulia Exch.
      Purulia SSA, WBTC
      R/o F.No.301, Kreeng Apts,
                                11                 OA 2947 of 2015


      Cooks Compound, Dulmi
      Post, Purulia Dist, W.B.

39.   Swapan Kumar Ballav
      S/o Late Sh. Gokulananda Ballav
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198605717
      % SDE Jhalda, Purulia SSA
      West Bengal Telecom Circle
      R/o S.G. Jalan Road, Jhalda P.O.
      Purulia Dist, West Bengal.

40.   Jayanta Biswas
      S/o Sh. Janardan Biswas
      Aged about 47 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199201293
      % DE OFC (Mtce)/ETR
      Berhampur M/W Building
      BHB/ETR.
      R/o Bhabta Village
      Murshidabad Dist, WB.

41.   Chandra Sekhar Das
      S/o Late Sh. Hiralal Das
      Aged about 48 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199100424
      %DE OFC (Mtce)/ETR
      Berhampur M/W Building
      BHB/ETR
      R/o At Fanshitala, Old
      Hospital Road,
      Raghunathganj Post
      Murshidabad Dist, WB.

42.   Mahesh Kumar Thripathi
      S/o Sh. Prabhu Dayal Tripathi
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
                                12                 OA 2947 of 2015


      HRMS No.198403804
      % AGM CM&CFA, Bhind
      % GMTD Morena, M.P.
      R/o H.No.203, Ward No-7,
      Virendra Nagar, Bhind-477001.

43.   Shambhu Dayal Sharma
      S/o Sh. Shiv Dayal Sharma
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198803231
      % AGM CM&CFA, Bhind
      %GMTD Morena, M.P.
      R/o Dwarakapuri, Swantra Nagar,
      Front of MJS College, Bhind, MP

44.   Bhupendra Sharma
      S/o Sh. Laxmi Narayan Sharma
      Aged about 45 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199205576
      %AGM CM&CFA, Bhind
      % GMTD Morena, M.P.
      R/o 23-A, Indramani nagar
      Behind Sun City and MITS,
      Gwalior-5. MP.

45.   Anil Kumar Sharma
      S/o Sh. Rameshar Dayal Sharma
      Aged about 44 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199204022
      JTO Phones Morena
      % GMTD Morena, M.P.
      R/o Sindhi Colony
      Morena-476001, MP.

46.   Karkesh Kumar Panchratam
      S/o Sh. Khem Chand Jain
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
                                13                 OA 2947 of 2015


      HRMS No.198400768
      JTO, % TDM Vidisha, M.P.
      R/o 92, Arihant Vihar Colony
      Phase-I, Vidisha-464001, MP

47.   Hari Singh Baghel
      S/o Sh. N.S.Baghel
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198800487
      JTO, % TDM Vidisha, MP
      R/o MIG, B-87, S.P.M. Nagar,
      Vidisha-464001, MP.

48.   Kailash Narain Saini
      S/o Sh. R.S.Saini
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198504972
      JTO, % TDM Vidisha, MP
      R/o 49, Sector-I, Anupam Mega City
      Vidisha-464001, MP.

49.   Suresh Kumar Parmar
      S/o Sh. Gopal Ji Parmar
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198302129
      JTO Phones, Neemuch,
      % TDM Mandsaur, MP
      R/o 429, Vikas Nagar, 14/2 Extension
      Neemuch-458441, MP

50.   Virendra Jain
      S/o Sh. Sagarmal Jain
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198401943
      JTO, % GMTD Indore, MP
      R/o 435/A, Mahalaxmi Nagar,
      Indore-452010, MP.
                                14                 OA 2947 of 2015


51.   Santosh Kumar Gupta
      S/o Sh. Babulal Gupta
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198315958
      JTO, % Sr GM (NOP-II), CM
      Meghdoot Park, Indore-452010, MP
      R/o Type III/II Scheme No-54,
      Vijay Nagar, Indore-452010.

52.   Govind Upadhyaya
      S/o Sh. Siddthnath Upadhyaya
      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198202228
      JTO, % Sr GM (NOP-II), CM
      Meghdoot Park, Indore, MP
      R/o 738/8, Nanda Nagar
      Indore-452011, MP.

53.   Govind Dubey
      S/o Sh. Vishwanath Dubey
      Aged about 62 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198409670
      JTO, % Sr GM (NOP-II), CM
      Meghdoot Park, Indore, MP
      R/o 63, Snachar NGR Main,
      Indore, MP.

54.   Milind Desai
      S/o Late Sh. L.K.Desai
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198409670
      JTO, % Sr GM (NOP-II), CM
      Meghdoot Park, Indore, MP
      R/o 55A-"VATSALYA"
      Aloknagar, Kanadia Road,
      Indore, MP.
                                15                 OA 2947 of 2015


55.   Haushila Prasad Shukla
      S/o Late Sh. Rajmurti Shukla
      Aged about 60 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197601747
      JTO, % GMTD Indore, MP
      R/o 128, Shakti Nagar, Aerodrum Rd
      Indore-452002, MP.

56.   Hari Ram Choudhary
      S/o Sh. Ram Narayan
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199000574
      JTO % Sr. GMTD Indore, MP
      R/o 70D/S-3, Near Oriant School,
      Scheme No-78, Aryan Nagar,
      Indore-452010, MP.

57.   Rajendra Kumar Jain
      S/o Sh. Kanhaiya Lal Jain
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198401185
      %GM Zonal, Tele Exch 3rd floor
      Meghdoot Park, Indore, MP
      R/o 305, Goyal Nagar, Kanadia Road,
      Indore-452016, MP.

58.   Manohar lal Pachori
      S/o Sh. Darshan Lal pachori
      Aged about 58 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197901086
      % Sr GMTD, TPN Exchange
      Indore, MP
      R/o 220-DK-1, SCH No 74,
      Vijaynagar, Indore, MP.

59.   Sushil Kumar Khare
      S/o SH. Brij Bhushan Lal Khare
                                16                 OA 2947 of 2015


      Aged about 49 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199205572
      % GMTD Gwalior, MP
      R/o Station Road, Sarda Vihar Colony,
      Near Shoe Factory, Datia Dist.

60.   Bhanu Pratap Singh
      S/o Sh. Kedar Singh
      Aged about 61 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198302886
      % TDE, Panna, MP
      R/o 402, Amrit Park-B,
      New Ranibag Colony,
      Khandwa Road, Indore, MI.

61.   Rajesh Rasiklal Shah
      S/o Sh. Rasiklal Kachulal Shah
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198409089
      % AGM (SMO), PGMTD,
      Vadodara, Gujarat
      R/o 71B, Ashapuripurk Soc,
      Waghodin Road,
      Vadodara, Gujarat

62.   Yogesh Kumar Chhotelal Pandey
      S/o Sh. Chhotelal Jagannath Pandey
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198216797
      % AGM (Extl.) Alkapuri
      PGMTD, Vadodara, Gujarat
      R/o Priti Nivas, Tulsibhai's lane,
      Near Balia Dev Temple,
      Salalwada, Vadodara-390001.

63.   Satish Chandra
      S/o Sh. Govardhan Lal Thakur
                                17                 OA 2947 of 2015


      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199213029
      JTO (Extl), P&T Colony,
      PGMTD, Vadodara, Gujarat
      R/o 18 Maruti Nandan Soc,
      Opp. Prayag Complex, Naka,
      Vadodara-390024.

64.   Mahesh Dharamdas Kella
      S/o Sh. Dharamdas Kojhraj Kella
      Aged about 47 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199105771
      JTO Iqbalgadh, % SDOT Palanpur
      Palanpur, Gujarat
      R/o 27 Swastic Society, Gobri Road,
      Palanpur (BK), Gujarat.

65.   Arvind Kumar Sahu
      S/o Sh. Manohar Lal Sahu
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198402835
      JTO, Manendragarh,
      Ambikapur SSA, Raipur, (C.G.)
      R/o Behind Civil Court, In front of
      Ahinsa Bhawan, Ambikapur Rd,
      Manendragarh, Korea Dist, (C.G.).

66.   Badri Prasad Gupta
      S/o Sh. K.L.Gupta
      Aged about 66 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      St. No.26430
      % SDE MDF, Auto Exchange
      Building, Raipur, (C.G.)
      R/o Janta, 343, Tilak Nagar,
      Gudhiyari, Raipur, (C.G.).
                                18                 OA 2947 of 2015


67.   Manik Chandra Tamrakar
      S/o Sh. Kishan Lal Tamrakar
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198502279
      % DE (TXIP), Telecom Colony
      Room No.C-21, Khamhardih,
      Shankarnagar, Raipur (C.G.)
      R/o Lily Chowk, Purani Basti,
      Near Saraswathi Girls School
      Raipur-492001, (C.G.).


68.   Gopal Motilalsa Solanke
      S/o Sh. Motilalsa H Solanke
      Aged about 59 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197907196
      %DE AT, Inspection Circle,
      Canada Corner, Nasik-422002
      R/o 92, HUDCO colony,
      Chitod Road, Dhule.
      424001, MH.

69.   Shaik Mohd Razzaque
      S/o Sh. Mohd Eshaque
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198208662
      %SDE N-I, CTO Building
      Aurangabad, MH
      R/o H/No-137, MHADA Colony,
      Durga Road, Osmanpura,
      Aurangabad-431005, MH.

70.   J.S.Tembhare
      S/o Sh. Srawan
      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198315708
      H/Q Tumsar, % GMT Bhandara
                                19                 OA 2947 of 2015


      SSA MH
      C/o Telephone Exchange
      Shiv Nagar, Tumsar-441912.

71.   S.S.Jangade
      S/o Sh. Sadashiv Jangade
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198109803
      JTO CSC, DTO, Bada Bazar,
      Bhandara-441904, MH
      R/o Plot-No260, Rahul Niwas,
      At Bhojpur village, Bela Post,
      Tah Dist, Bhandara-441904

72.   M.Vijayalakshmi
      D/o Sh. M.Gopalachar
      Aged about 49 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199101236
      % AGM (DS), 4th floor,
      Telephone Bhavan, Hyderabad, AP
      R/o 2-2-1144/28, New Nallakunta
      Hyderabad-50004.

73.   A Padmaja
      S/o Sh. A. Rajalaxman
      Aged about 45 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199101237
      % AGM CC&OM, A-501
      4th floor, Telephone Bhavan,
      Saifabad, Hyderabad-4, AP
      R/o Plot 54, 2nd Floor,
      Bapu Bagh Colony,
      Prenderghast Rd, Secbad-3.

74.   G.Radhakrishna Reddy
      S/o Sh. G Musala Reddy
      Aged about 47 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
                                20                 OA 2947 of 2015


      HRMS No.199002434
      JTO(E), Electrical Sub Division-I,
      HTD, AP Circle
      R/o 3-214, LIG, Mayurinagar,
      Miyapur, Hyderabad-49

75.   P Srivalli
      D/o Sh. P T Krishna Murthy
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198312702
      % DE MSC, Cellone
      Ameerpet Exchange Building
      Hyderabad, AP
      R/o Flat No-303, Sneha Enclave,
      Srinagar Colony, Hyderabd-73.

76.   A.V.Subramanyam
      S/o Sh. A.Rama Mohan Rao
      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198002752
      CSC, Tirumalagiri, Lal Bazar
      Secunderabad, AP
      R/o Flat-307, 9th Block,
      Prajay Appts, Kompally,
      Secunderabad-500014.

77.   A.Dayanand
      S/o Sh. Eshwaraiah
      Aged about 65 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197801907
      % SDOT Bahadoorpura,
      AGM (Extl) CMR, Hyderabad, AP
      R/o 19-1-1025, Golla Kidki,,
      Puranaphool, Hyderabad-500064

78.   C.V.Ratnam
      S/o Late Sh. C.P.Sharma
      Aged about 61 Years
      Group-B,
      Department: BSNL
      Designation: JTO
                                21                 OA 2947 of 2015


      Nature of grievance: Pay fixation of Benefits
      HRMS No.199002430
      %SDE OFEM, Kushiguda
      Hyderabad, AP
      R/o F.No-203, Sony Villa,
      Siainathpuram, A.S. Rao Nagar
      ECIL Post, Hyderabad-500062.

79.   K.SRIRAMULU
      S/o Late Sh. K.Nimbaiah
      Aged about 62 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198007031
      % SDOT-II, Gowliguda
      Hyderabad, AP
      R/o FLAT-505, Classic Residency,
      Street No-8, Mylargadda,
      Secunderabad-500061.

80.   S.Shabir Hussain
      S/o Sh. Shaik Ahmad
      Aged about 62 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198107433
      % AGM S&M, % GM North
      Hyderabad, AP.
      R/o 24-88/29, East Anand Bagh,
      Malkajgiri, Secunderabad. AP

81.   Janab Shaik Anwar Basha
      S/o Sh. Shaik Hussain
      Aged about 50 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199402893
      %SDE E10B (Extl), Tax Building
      Bandar Road, Vijayawada-10, AP
      R/o Flat- 24, H/no 59-6-30,
      Sruti Sravani NX Appts,
      Gayatrinagar, Vijayawada-8.

82.   B Venugopala Rao
      S/o Sh. Venkateswara Rao
      Aged about 50 Years
      Group-B,
                                22                 OA 2947 of 2015


      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199402803
      % DE West, CTX Building
      Vijayawada-1, AP
      R/o D/No- 67-9-21, Patamata,
      Vijayawada-10.

83.   Koneru Venkata Raghava Raya Prasad
      S/o Sh. Bapaiah
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.199206222
      %DE Microwave, OFC MTCE,
      STSR, Vijayawada-10, AP
      R/o D.No 48-11-32/14
      Gummadi Heights Appts,
      Currency Nagar, Vijayawada-8

84.   B B V S Prasad
      S/o Sh. Subbaiah
      Aged about 55 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198104008
      % SDE (INST), CTO Building
      Vijayawada-1, AP
      R/o H.No.13-3, Poranki,
      Vijayawada-521137.

85.   Umaram Parihar
      S/o Sh. Malaramji
      Aged about 57 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198703278
      % SDE (NW-OP), Sumarpur
      Pali SSA, Marwar, Rajasthan-306603
      R/o Guda maharam,
      Kishan Pure P.O.
      Nadol Dist, Pali,
      Rajasthan-306603.

86.   Ganesh Ram
      S/o Sh. Kaluram
                                23                 OA 2947 of 2015


      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198406296
      %SDE (N.W.O) Rani, Pali SSA,
      Marwar, Rajasthan
      R/o 18-EWS Colony,
      Vivekanadanagar,
      Sumerpur, Pali Dist-306902.

87.   Chand Khan Pathan
      S/o Sh. Sham Sheerkhan
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198503917
      %SDE (CMTX), Pali Pali SSA
      Marwar, Rajasthan
      R/o Pathan Colony 124,
      Nayagao Pali, Marwar,
      RJS-306401.

88.   Jeevan Ram
      S/o Sh. Ganesha Ramjat
      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198503006
      %SDE (Phones), Daturam Garh
      Sikar Dist. Rajasthan
      Dakaki Dani Sangalia, Via Losal
      Sikar Dist-332025, RJS.

89.   Mahendra Kumar Sharma
      S/o Sh. Sitaram Sharma
      Aged about 53 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198806197
      %SDE (Indoor), Sikar Rajasthan
      R/o Mahendra Bhavan, W.N,18,
      Chejarao ka Mohala, Sikar-332001.

90.   M.H.Rahman
      S/o Mohd. Ramzan
                                24                 OA 2947 of 2015


      Aged about 51 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198310740
      % SDE (NOW), Sojat City,
      Pali, Rajasthan
      R/o Mohalla Kharadiyan, Sojat City
      Pali Dist-306104, RJS.

91.   Tara Chand
      S/o Sh. Moolaram
      Aged about 54 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198211072
      %SDE (CMTX), Pali Rajasthan
      R/o Sojat Road, TAH- Sojat City,
      Pali Dist-306103, RJS.

92.   Narayan Nath Rawal
      S/o Sh. Maan Nath Rawal
      Aged about 52 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.198703634
      %AGM Kapasan, CTX, Rashmi
      Chittorgarh, Rajasthan
      R/o Plot No 2, Mahalaxmi Nagar,
      Badgoan, Udaipur, RJS.

93.   Durga Singh Rathore
      S/o Sh. Laxman Singh Rathore
      Aged about 61 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197506641
      %AGM (CFA), Chittorgarh Phones
      %TDM Chittorgarh, Rajasthan
      R/o A-25/6, Kumbanagar, Nr BSNL
      Colony, Chittorgarh, Rajasthan.

94.   M.Selvaraj
      S/o Sh. Marimuthu
      Aged about 61 Years
      Group-B,
                                25                 OA 2947 of 2015


      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS No.197400830
      %SDE (Phones), Perambalur
      Trichy SSA, Tamilnadu
      R/o 46K, Thiruvalluvar Street,
      Aranarai, Perambalur-621212, TN.

95.   J.Ranganayakulu
      S/o Late Sh. Rangappa
      Aged about 59 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS 197904226
      % SDE (Mktg) LGP&AR
      AGM CS AR, % AM Ameerpet
      Hyderabad, AP Circle
      R/o Plot-No-57, H/No-2-37/17/1
      Vinayaknagar, Gachibowli,
      Hyderabad-500032.

96.   K. Prafulla Kumari
      D/o Koneru Tataiah
      Aged about 56 Years
      Group-B,
      Department: BSNL
      Designation: JTO
      Nature of grievance: Pay fixation of Benefits
      HRMS 198109034
      % DE (RP)-CM, Cellone
      1st Floor, CTO Building
      Secunderabad-500003, AP Circle.
      Flat No-203, Habitat Apts
      Defence Colony, Sainikpuri
      Hyderabad-500094.

97.  Uma Shankar Vyas
     S/o Radha Kishan Vyas
     Aged about 53 Years
     Group-B,
     Department: BSNL
     Designation: JTO
     Nature of grievance: Pay fixation of Benefits
     HRMS 198317944
     JTO EWSD Bhilwara, % GMTD
     Bhilwara-311001, Rajasthan Circle
     32, Rama Vihar, Near Sukhadea Circle,
     Ajmeer Rd, Bhilwara-311001,
     Rajasthan.                              .....Applicants
(By Advocate : Ms. Priyanka Sony for Mrs. Rani Chhabra}
                               26                 OA 2947 of 2015


                           VERSUS

1.    Bharat Sanchar Nigam Limited
      Thru. its Chairman-cum-Managing Director
      A government of India enterprises
      Corporate Office, Personnel Branch
      5th floor, Bharat Sanchar Bhavan
      Janpath, New Delhi.

2.    Assistant General Manager (Personnel)
      5th floor, Bharat Sanchar Bhavan
      Janpath, New Delhi.                 ....Respondents

                       ORDER (ORAL)

SHRI G. GEORGE PARACKEN, MEMBER (J) :

MA No.2633 of 2015 This MA has been filed by the applicants under Rule 4(5) of the CAT (Procedure) Rules, 1987 seeking permission to join together in a single Original Application. For the reasons stated therein, the same is allowed.

OA No.2947 of 2015

According to the applicants, they are similarly placed as the applicants in OA No.1282 of 2012 which was decided by this Tribunal vide Order dated 26.8.2010. The relevant portion of the said judgment reads as under:-

"2. Inasmuch as, present matter is covered in favour of the applicants by the decision of Ernakulam Bench of this Tribunal in the matter of M.V. Salilakumar & Ors. V/s. The Chairman & Managing Director & Ors., (TA No.84/2008 and other connected TAs decided on 15.07.2009), there will be no need to give facts in detail.
3. We have gone through the judgment passed by Ernakulam Bench of this Tribunal and are in respectful agreement with the same. We are, however, informed that against the judgment aforesaid, respondents have filed two writs in the Hon ble High Court of Kerala and the same have been admitted, but in none of these two writs, stay has been granted. If perhaps, the respondents would have obtained the stay, we may have 27 OA 2947 of 2015 adjourned this case sine die. But, inasmuch as, once there is no stay and, therefore, the applicants in TAs are getting the relief granted to them, there will be no need whatsoever to stay the proceedings of this case.
4. For parity of reasons, we allow present Original Application in terms of the decision of Ernakulam Bench of this Tribunal in the matter of M.V. Salilakumar & Ors. V/s. The Chairman & Managing Director & Ors.(supra). However, we make it absolutely clear that the fate of the applicants herein would be dependent upon the writs filed by the respondents in Kerala High Court. That being so, if the writs are allowed, the respondents may withdraw the benefits given to the applicants and, therefore, there will be no need for the respondents to file separate writ in this case."

2. Learned counsel for the applicants has further submitted that the aforesaid Order of this Tribunal was upheld by the Hon'ble High Court of Delhi in Writ Petition (Civil) No.13.1.2012, vide their Order dated 13.1.2012. Against the aforesaid Order, SLP (C) No.4583 of 2012 preferred by the respondents was also dismissed by the Hon'ble Supreme Court vide their judgment dated 20.2.2013.

3. In view of the above submissions made by the learned counsel for the applicants, we dispose of this OA with the directions to the respondents to consider the case of the applicants and pass appropriate orders under intimation to them. If the applicants are similarly placed as the applicants in the aforesaid OA, they shall also be extended the same benefits. The aforesaid Order shall be complied with, within a period of two months from the date of receipt of a copy of this Order. There shall be no order as to costs.

28 OA 2947 of 2015

4. The Registry shall send a copy of this OA alongwith a copy of the present Order to the respondents for their consideration.





(SHEKHAR AGARWAL)               (G. GEORGE PARACKEN)
    MEMBER (A)                        MEMBER (J)

/ravi/