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State of Assam - Section

Section 5 in Gauhati University Employees Conduct Rules, 1975

5.

An employee shall not, in any radio broadcast or in any document publish in his own name or anonymously, pseudonymously or in the name of any other person or any communication to the press or in any public utterance, make any statement of fact or opinion which has the effect of any adverse criticism of any policy or action of the University.