Delhi High Court - Orders
Naresh Dayal & Ors vs The Delhi Gymkhana Club Ltd & Ors on 28 July, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~12 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(OS) 3444/2015 & I.A. 25674/2015 (O-XXXIX R-1 & 2 of CPC), I.A. 3052/2016 (O-VII R-11 of CPC), I.A. 6432/2016 (O-XXXIX R-1 & 2 of CPC), I.A. 8763/2016 (O-VII R-11 of CPC), I.A. 1991/2017 (O-VII R-11 of CPC), I.A. 10041/2019 (O-XXXIX R-1 & 2 of CPC), I.A. 10242/2019 (O-XXXIX R-4 of CPC) NARESH DAYAL & ORS ..... Plaintiffs Through: Mr. Abhimanyu Garg, Advocate. versus THE DELHI GYMKHANA CLUB LTD & ORS ..... Defendants Through: Mr. Snehal Kakrania, Advocate for D-1. CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
% 28.07.2022 List on 1st December, 2022.
AMIT BANSAL, J. JULY 28, 2022 at Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:29.07.2022 17:30:51