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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(5) in The West Bengal Premises Tenancy Rules, 1999

(5)In the case of an urgent application for copies, an expedition fee of rupees two shall be payable in addition to the fees specified above:Provided that if the copy exceeds four folios, extra charge of forty paise for each extra folio shall be payable.