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[Cites 0, Cited by 0] [Section 77(5)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(5)(i) in The Central Motor Vehicles Rules, 1989

(i)the registration mark shall be exhibited on a plate or surface on the left hand side of the trailer, the dimensions of the letters and figures being not less than two-thirds of the dimensions specified in sub-rule (2);