Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Telangana - Subsection

Section 5B(d) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

(d)recommend to the Government, any modifications required in the rules in accordance with changes in technology or social conditions;