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State of Jharkhand - Section

Section 21A in Jharkhand Co-operative Societies Rules, 2008

21A.

Notwithstanding anything contained in any Rule and Bye-laws of any Society, the election of the members of the Managing Committee, office bearers thereof and the delegates of the society shall be held in a Special General Meeting in accordance with Rule 21-B to 21X.Provided that the election of the members of the Managing Committee, office bearers and the delegates of a newly registered Society shall be held in the Preliminary General Meeting according to rule 20(2) (a) to (e).