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[Cites 0, Cited by 0] [Section 182(4)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(4)(h) in Telangana Panchayat Raj Act, 2018

(h)shall have the power to enter upon and inspect any work, scheme or institution under the management of a Mandal Praja Parishad, if the Zilla Praja Parishad or any of its Standing Committees so direct;