Punjab-Haryana High Court
Steel Strips Infrastructures Ltd vs Steel Authority Of Inda Ltd. And Anr on 24 May, 2016
Author: Shekher Dhawan
Bench: Shekher Dhawan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA-3912-2010 [O&M]
Steel Strips Infrastructures Limited
.... Appellant
Versus
Steel Authority of India and another
.. Respondents
CORAM : HON'BLE MR. JUSTICE SHEKHER DHAWAN.
1. Whether Reporters of local papers may be allowed to see the judgment? Yes
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest? Yes
Present Mr. Akshay Bhan, Senior Advocate,
with Mr. Santosh Sharma, Advocate,
for the appellant.
Mr. Sanjeev Sharma, Senior Advocate,
with Mr. Shekher Verma, Advocate,
for the respondents.
SHEKHER DHAWAN, J.
For orders, see RSA No. 1766 of 2010 titled Steel Authority of India and another Vs. Steel Strips Infrastructure Limited.
(SHEKHER DHAWAN) JUDGE May 24th, 2016 som 1 of 1 ::: Downloaded on - 27-05-2016 00:15:58 :::