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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(4) in C.U. Shah University First Statutes 2013

(4)The Registrar shall exercise such powers and perform such duties as may be specified in the Statutes or the Ordinances or decided by the Governing Body from time to time in the interest of the University.