Allahabad High Court
Smt. Mamta Devi vs Smt. Mamta Devi on 2 May, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 139 of 2017 Appellant :- Smt. Mamta Devi Respondent :- Smt. Mamta Devi Counsel for Appellant :- Pradeep Saxena,Radhey Shyam Yadav Hon'ble Bharati Sapru,J.
Hon'ble Mahesh Chandra Tripathi,J.
Order on the Delay Condonation Application Issue notice.
Order Date :- 2.5.2017 pks