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Allahabad High Court

Smt. Mamta Devi vs Smt. Mamta Devi on 2 May, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 139 of 2017
 

 
Appellant :- Smt. Mamta Devi
 
Respondent :- Smt. Mamta Devi
 
Counsel for Appellant :- Pradeep Saxena,Radhey Shyam Yadav
 

 
Hon'ble Bharati Sapru,J.
 

Hon'ble Mahesh Chandra Tripathi,J.

Order on the Delay Condonation Application Issue notice.

Order Date :- 2.5.2017 pks