Madras High Court
Ramachandra Thevar vs The Inspector Of Police on 22 June, 2023
Author: G.Ilangovan
Bench: G.Ilangovan
Crl.O.P.(MD)No.10526 of 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 22.06.2023
CORAM :
THE HONOURABLE Mr. JUSTICE G.ILANGOVAN
Crl.O.P.(MD)No.10526 of 2022
and
Crl.M.P.(MD)No.6569 of 2022
1.Ramachandra Thevar
2.Kumar
3.Poolpandi ... Petitioners
Vs.
1.The Inspector of Police
Thatchanallur Police Station,
Tirunelveli City.
Crime No.1034 of 2020.
2.Vanasundar
Inspector of Police,
Thatchanallur Police Station,
Tirunelveli City. ... Respondents
Prayer : Criminal Original Petition filed under Section 482 of the Code of
Criminal Procedure, to call for the records of the case in Crime No.1034 of
2020 on the file of the 1st Respondent Police and quash the same.
For Petitioners : No appearance
For R1 : Mr.B.Nambiselvan
Additional Public Prosecutor
https://www.mhc.tn.gov.in/judis
1/4
Crl.O.P.(MD)No.10526 of 2022
ORDER
This Criminal Original Petition has been filed seeking to quash the F.I.R in Crime No.341 of 2012 on the file of the first respondent.
2. Today, when the matter is taken up for hearing, there is no representation for petitioners.
3. The learned Additional Public Prosecutor would submit that after completing the investigation, final report was filed and now after committal process, placed before the Additional Sub Court, Tirunelveli, in S.C.No.669 of 2022. So, the matter has become infructuous.
4. Recording the submissions made by the learned Additional Public Prosecutor, this Criminal Original Petition stands dismissed as infructuous. Consequently, connected Miscellaneous Petition is closed.
22.06.2023 NCC : Yes/No Index : Yes/No Internet:Yes/No Ls https://www.mhc.tn.gov.in/judis 2/4 Crl.O.P.(MD)No.10526 of 2022 To
1.The Inspector of Police Thatchanallur Police Station, Tirunelveli City.
2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.
https://www.mhc.tn.gov.in/judis 3/4 Crl.O.P.(MD)No.10526 of 2022 G.ILANGOVAN, J., Ls Crl.O.P.(MD)No.10526 of 2022 22.06.2023 https://www.mhc.tn.gov.in/judis 4/4