Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(g) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966 (g)"Licensing year" means the period commencing on the first day of July in any year and ending with the thirtieth day of June in the year next following;
