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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224(1) in U.P. Revenue Code, 2006

(1)Where any Revenue Officer considers it necessary for the enforcement of the provisions of this Code, it may call upon any tenure holder or any person in possession of any land to furnish within such time as may be specified, a statement containing the nature and extent of his interest in the land held or possessed by him as well as by members of his family.