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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)One photograph shall be kept in the case file of the juvenile or child, one shall be fixed with the index card, one shall be kept in an album serially numbered with the negative in another album and one photograph shall be sent to the Board or Committee, as the case may be, as well as to the District or the State Child Protection Unit.