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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(e) in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

(e)After the relaxation period of 3 years all the standards as described herein the rules shall be applicable for the establishment and only qualified staff shall be allowed to work in the Clinical Establishment.