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Chattisgarh High Court

Nemnath Yogi vs Yashwant Chandravanshi on 25 June, 2021

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                                Order Sheet

                         Proceedings through Video Conferencing

                                                CRMP No. 579 of 2021

                                Nemnath Yogi Versus Yashwant Chandravanshi




25/06/2021

Shri Rajnish Singh Baghel, counsel for the applicant.

As prayed by learned counsel for the applicant, two weeks time is granted to remove the default.

List this case thereafter.

Sd/-

(N.K. Chandravanshi) JUDGE Kamde