Bombay High Court
Kiran Gems Private Limited And 2 Ors vs The Union Of India And 4 Ors on 20 December, 2021
Bench: A.A. Sayed, Abhay Ahuja
upk 1 24-wpl-15817-2021
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION (L) NO.15817 OF 2021
Mr.Vikram Nankani, Sr.Advbocate with Mr.Pranay Sahay
and Mr.Mayank Jain for the Petitioner.
Mr.P.S.Jetly, Sr.Advocate with Adv.Sangeeta Yadav for Respondent.
Mr.Jash Shah i/b M/s.Hariani & Co. for Respondent No.5.
Office Notes, Office
memorandum of Coram,
appearances, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
CORAM : A.A.SAYED &
ABHAY AHUJA, JJ.
DATED : 20 DECEMBER 2021 P.C.:
. Stand over to 22 December 2021 (H.O.B.).
(ABHAY AHUJA,J.) (A.A. SAYED,J.) ::: Uploaded on - 20/12/2021 ::: Downloaded on - 21/12/2021 04:23:40 :::