Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act] Union of India - Subsection Section 40(5)(e) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 (e)except as provided in this sub-rule the family pension shall not be payable to more than one member of the family at the same time.