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[Cites 0, Cited by 0] [Section 500(2)] [Section 500] [Entire Act]

State of West Bengal - Subsection

Section 500(2)(a) in The Calcutta Municipal Corporation Act, 1980

(a)in contravention of any prohibition made by the Municipal Commissioner under section 499 use any portion of any river or any place not vesting in the Corporation for any purpose mentioned in that section;