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[Cites 0, Cited by 0] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(3) in Bihar Education Code, 1961

(3)Other candidates eligible. - Assistant teachers of private High/Higher Secondary/Multi-purpose Schools including Sarvodaya High Schools are also eligible for appearing at the Examination with the permission of the Managing Committee. The Senior Assistant teachers should be encouraged to do so.