Section 2(g) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
(g)"Nursery" means any fruit and/or ornamental plant nursery or tissue culture unit in Goa where fruit and/or ornamental plants, are in regular course of business, propagated and sold for transplantation or cultivation but does not include such a nursery belonging to or managed by the Government;
