Section 43(2)(a) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(2)(a) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(a)sufficient for generating-

(i)resources for meeting the recurring expenditure of the Cluster University; and

(ii)the savings required for the further development of the Cluster University; and