Section 5(2) in Uttarakhand Annual Transfer for Public Servants Act, 2017
(2)Such departments where all work places are classified as per determined norms 01 above said sub-section (1) in the Appendixes of the Act in view of the special circumstances of the department, the department may predetermine the norms by placing proposal in this regard before the committee constituted under Section 27 of the Act.
