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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(u) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(u)"housing finance company" means a deposit taking housing finance company registered with the National Housing Bank for carrying on the business of housing finance;