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State of Rajasthan - Section

Section 1B in Rajasthan Societies Registration Act, 1958

1B. Societies formed by memorandum of association and registration.

— Any seven or more persons associated for any literary, scientific or charitable purpose or for any such purpose as is described in Section 20 may, by subscribing their names to a memorandum of association and filing the same with the Registrar, from themselves into a society under this Act.